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[Cites 0, Cited by 0] [Section 312] [Entire Act]

Bengal Presidency - Subsection

Section 312(c) in Police Regulations, Bengal , 1943

(c)Medical officers' reports in. B.P. Form No. 50 and Bengal Form No. 3865 need not be attached to the final form, or form part of the Magistrate's record of the case, as such reports are not legal evidence.