Section 2 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019
2. Definitions
- In this order-(a)"Act" means the Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964;(b)"Agricultural Year" means a period of twelve months commencing from first day of July of a calendar year;(c)"Crusher Unit" means a unit producing or processing one or more of the specified agricultural produce mentioned in the schedule and licensed as such by the Market Committee;(d)"Form" means a form appended to this Order;(e)"Sugar Year" means a period of twelve months commencing from first day of October of calendar year.
