Section 15 in The Central Electricity Authority (Procedure For Transaction Of Business) Regulations, 2006
15. Decision of Authority by circulation .-The Chairperson or any Member with the permission of the Chairperson, may propose any matter of importance to be circulated for a decision to all the Members of the Authority and in case the majority of the Members are agreed on a matter, it shall be construed as a decision of the Authority.
