Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(1) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011 (1)Every Court employee shall at all times :(i)maintain absolute integrity.(ii)maintain devotion to the duty.(iii)do nothing which is unbecoming of a Court employee.
