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[Cites 0, Cited by 0] [Section 158A] [Entire Act]

Union of India - Subsection

Section 158A(e) in The Drugs and Cosmetics Rules, 1945

(e)[ The licensee shall maintain an Inspection Book in Form 35 to enable an Inspector to record his impressions and the defects noticed.] [Inserted by G.S.R. 331(E), dated 8.5.1984 (w.e.f. 8.5.1984).]