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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2)(c) in Tamil Nadu Labour Welfare Fund Act, 1972

(c)all funds and other property vested in the Board shall, during the period of supersession, vest in the authority or person referred to in clause (b); and