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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(i) in The Punjab Agricultural Produce Markets Act, 1961

(i)[ the appointment or nomination of members of the Board and Committees and their removal;] [Substituted vide Punjab Act No. 5 of 1996.]