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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in The Central Silk Board Silkworm Seed Regulations, 2010

(4)The seed producer of Tasar, Muga and Eri shall produce a minimum of 5000 Disease free layings per annum by the fifth year of Registration and shall possess the following grainage equipment, namely.-
(a)Tasar - Microscope, earthen cups, Egg drying tray, sprayer, thermometer, mortar and pestle, egg laying box / nylon net bags;
(b)Muga - Cocoon preservation rack, trays, kharika, bamboo cages, thermometer, egg carrying boxes, sprayer, heater, microscope and moth examination set;
(c)Eri - Cocoon preservation rack, trays, moth cages, net pouches, thermometer, egg laying cabinet, egg carrying boxes, sprayer, heater, microscope and moth examination set;