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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3)(c) in Tamil Nadu Gramdan Villages (Repayment of Debts) Act, 1959

(c)if the amount deposited is insufficient and the applicant, on being required by the Court to deposit the deficit amount within a time fixed by the Court, fails to do so.