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Supreme Court - Daily Orders

All India Ophthalmological Society vs Union Of India on 14 August, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.32                   COURT NO.7                 SECTION X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)      No(s).    214/2024

     ALL INDIA OPHTHALMOLOGICAL SOCIETY & ANR.                Petitioner(s)

                                           VERSUS

     UNION OF INDIA                                           Respondent(s)


     IA No. 235451/2024 - INTERVENTION/IMPLEADMENT

     WITH
     W.P.(C) No. 648/2020 (PIL-W)
     IA No. 76848/2024 - EXEMPTION FROM FILING O.T.
     IA No. 96508/2024 - EXEMPTION FROM FILING O.T.
     IA No. 77281/2024 - INTERVENTION APPLICATION
     IA No. 5756/2025 - INTERVENTION APPLICATION
     IA No. 76847/2024 - INTERVENTION APPLICATION
     IA No. 96507/2024 - INTERVENTION APPLICATION
     IA No. 83625/2024 - INTERVENTION APPLICATION
     IA No. 71343/2024 - INTERVENTION APPLICATION
     IA No. 83100/2024 - INTERVENTION APPLICATION
     IA No. 62991/2024 - INTERVENTION APPLICATION
     IA No. 89865/2024 - INTERVENTION/IMPLEADMENT
     IA No. 74499/2024 - INTERVENTION/IMPLEADMENT
     IA No. 80996/2024 - INTERVENTION/IMPLEADMENT
     IA No. 74509/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
     IA No. 77286/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON

     W.P.(C) No. 289/2021 (PIL-W)
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     187593/2022 FOR EXEMPTION FROM FILING O.T. ON IA 187595/2022 FOR
     EXEMPTION FROM FILING O.T. ON IA 192063/2023 FOR APPLICATION FOR
     PERMISSION ON IA 262163/2023 FOR APPROPRIATE ORDERS/DIRECTIONS ON
     IA 1475/2024 FOR PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES ON IA 27965/2024 FOR EXEMPTION FROM
     FILING O.T. ON IA 27966/2024 FOR APPROPRIATE ORDERS/DIRECTIONS ON
     IA 113676/2025
     IA No. 262163/2023 - APPLICATION FOR PERMISSION
     IA No. 1475/2024 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 113676/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 27966/2024 - EXEMPTION FROM FILING O.T.
     IA No. 192063/2023 - EXEMPTION FROM FILING O.T.
Signature Not Verified


     IA No. 187595/2022 - EXEMPTION FROM FILING O.T.
Digitally signed by
KAPIL TANDON
Date: 2025.08.18
     IA No. 27965/2024 - PERMISSION TO FILE ADDITIONAL
19:09:58 IST
Reason:

     DOCUMENTS/FACTS/ANNEXURES
     IA No. 187593/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
W.P.(C) No. 262/2024 (X)
FOR impleading party ON IA 235144/2024
FOR INTERVENTION/IMPLEADMENT ON IA 235144/2024
IA No. 235144/2024 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 285/2024 (PIL-W)
IA No. 104627/2024 - EXEMPTION FROM FILING O.T.
IA No. 104626/2024 - GRANT OF INTERIM RELIEF
IA No. 235232/2024 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 505/2024 (X)
FOR impleading party ON IA 235210/2024
FOR INTERVENTION/IMPLEADMENT ON IA 235210/2024
IA No. 235210/2024 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 573/2024 (X)
FOR ADMISSION

W.P.(C) No. 409/2025 (PIL-W)
FOR ADMISSION
IA No. 103581/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 103585/2025 - EXEMPTION FROM FILING O.T.
IA No. 104889/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

Date : 14-08-2025 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
          HON'BLE MR. JUSTICE ATUL S. CHANDURKAR

For Petitioner(s) :Ms. Arundhati Katju, Sr. Adv.
                   Mr. Sanyam Khetarpal, Adv.
                   Mr. Nitesh Goyal, Adv.
                   Mr. Pawan Aneja, Adv.
                   Ms. Sonal Gupta, Adv.
                   Ms. Prachi, Adv.
                   Ms. Vagisha Kochar, AOR

                   Mr. Gopal Sankarnarayan, Sr. Adv.
                   Mr. Zulfiker Ali P. S, AOR
                   Ms. Trisha Chandran, Adv.
                   Ms. Lakshmi Sree P., Adv.
                   Mr. Manish Sindwani, Adv.
                   Ms. Lebina Baby, Adv.

                   Mr. Chander Uday Singh, Sr. Adv.
                   Ms. Anitha Shenoy, Sr. Adv.
                   Ms. Amritananda Chakravorty, Adv.
                   Mr. Suraj Sanap, Adv.
                   Ms. Vaishnavi Prasad, Adv.
                   Ms. Asawari Sodhi, Adv.
                   Ms. Sadhana Madhavan, Adv.
                   Ms. Maulshree Pathak, AOR
                   Mr. Kunal Cheema, AOR
                   Mr. Raghav Deshpande, Adv.

                   Mr. Prabhas Bajaj, AOR
                   Mr. Priyanshu Tyagi, Adv.
                   Mr. Harsh Chauhan, Adv.
                   Mr. Rithvik Mathur, Adv.
                   Ms. Priyanka Bhatt, Adv.
                   Ms. Aditi Bhardwaj, Adv.
                   Mr. R.k. Nayyar, Adv.

                   Ms. Anuradha Dutt, Adv.
                   Mr. Lynn Pereira, Adv.
                   Ms. Suman Yadav, Adv.
                   Mr. Haaris Fazili, Adv.
                   Ms. Priyanka M P, Adv.
                   Mr. Raghav Dutt, Adv.
                   Mr. Yash Mittal, Adv.
                   Mr. Avinash Singh, Adv.
                   Ms. Prachi Pandey, Adv.
                   Ms. B. Vijayalakshmi Menon, AOR

                   Mr. K K Sharma, Adv.
                   Mr. Aman Karan, Adv.
                   Mr. Suryansh Singh, Adv.
                   Mr. Danish Zubair Khan, AOR

                   Mr. Sanjay Parikh, Sr. Adv.
                   Ms. Srishti Agnihotri, AOR
                   Ms. Sanjana Srikumar, Adv.
                   Ms. Kritika, Adv.
                   Ms. Tara Elizabeth Kurien, Adv.
                   Mr. D.p.singh, Adv.
                   Ms. Anchal Kanthed, Adv.

For Respondent(s) :Mr. R. Venkataramani, Attorney General for India
                   Ms. Aishwarya Bhati, A.S.G.
                   Mr. K.m.nataraj, A.S.G.
                   Mr. Ketan Paul, Adv.
                   Mr. Shailesh Madiyal, Adv.
                   Mr. Tushar Mehta, Solicitor General
                   Ms. Chitrangda Rashtrawara, Adv.
                   Mr. Sharath Nambiar, Adv.
                   Mr. Rajat Nair, Adv.
                   Mr. Vinayak Sharma, Adv.
                   Ms. Astha Singh, Adv.
                   Mr. Raghvendra M.kulkarni, Adv.
                   Mr. Pratyush Shrivastav, Adv.
                   Mr. Chitrangda Rastravara, Adv.
                   Mr. Kartikay Aggarwal, Adv.
                   Mr. Raman Yadav, Adv.
                   Ms. Ameyavikrama Thanvi, Adv.
                   Mr. Chitvan Singhal, Adv.
                   Mr. Abhishek Kr.pandey, Adv.
Ms. Disha Singh, AOR
Ms. Eliza Barr, Adv.


Mr. Azmat Hayat Amanullah, AOR
Ms. Rebecca Mishra, Adv.


Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Mr. Akash Aggarwal, Adv.


Mr. D.k. Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Tavleen Singh, Adv.
Ms. Vallabhi Shukla, Adv.
Mr. Joginder Mann, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Nishant Anand, Adv.
Mr. Narendra Kumar, Adv.
Mr. Abhishek Kishor, Adv.


Mr. Vishnu Sharma, Adv.
Ms. Madhusmita Bora, AOR
Mr. Pawan Kishore Singh, Adv.
Mr. Dipankar Singh, Adv.
Mrs. Anupama Sharma, Adv.

Mr. Sandeep Kumar Jha, AOR

Mr. Sameer Abhyankar, AOR
Ms. Ripul ` Kumari, Adv.
Mr. Krishna Rastogi, Adv.
Mr. Rahul Kumar, Adv.
Mr. Aakash Thakur, Adv.


Mr. Sarvesh Singh Baghel, AOR


Mr. Manan Verma, AOR
Mr. Ajay Kumar Bahuguna, Adv.
Mr. Sumit Kumar, Adv.
Mr. Shubham Arora, Adv.


Mrs. Aishwarya Bhati, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Ketan Paul, Adv.
Mrs. Chitrangda Rashtrawara, Adv.
Mr. Rajat Nair, Adv.
Mr. Pratyush Shrivastav, Adv.
Mr. Mohan Prasad Gupta, Adv.


Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
Mr. Dhananjay Dutta Shrimali, Adv.


Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Ms. Ishika Neogi, Adv.


Mr. Chirag M. Shroff, AOR
Mrs. Mahima C Shroff, Adv.
Mr. Dhananjay Kataria, Adv.

Mr. Surjendu Sankar Das, AOR
Mr. D. L. Chidananda, AOR

Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mrs. Devika A.l., Adv.
Mr. Santhosh K, Adv.


Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.


Mr. Sanjay Kharde, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.


Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.
Mr. Som Raj Choudhury, AOR
Ms. Shrutee Aradhana, Adv.
Mr. Prashant Kumar, Adv.


Ms. Nupur Kumar, AOR


Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ayush Kashyap, Adv.
Ms. Sneha Menon, Adv.

Ms. Madhumita Bhattacharjee, AOR

Mr. Sravan Kumar Karanam, AOR
Mr. Kumar Nikhil, Adv.


Ms. Vanshaja Shukla, AOR
Mr. Siddhant Yadav, Adv.


Mr. Nikhil Goel, Sr. Adv.
Mr. Zulfiker Ali P. S, AOR
Ms. Riddhi Jain, Adv.
Ms. Naveen Goel, Adv.
Mr. Ravinder Pal Singh, Adv.
Ms. Lebina Baby, Adv.
Mr. Goverdhan Prasad Tiwari, Adv.


Ms. Arundhati Katju, Sr. Adv.
Mr. Sanyam Khetarpal, Adv.
Mr. Nitesh Goyal, Adv.
Mr. Pawan Aneja, Adv.
Ms. Sonal Gupta, Adv.
Ms. Prachi, Adv.
Ms. Vagisha Kochar, AOR


Mr. Sanjay Parikh, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Srikumar, Adv.
Ms. Kritika, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. D.p.singh, Adv.
Ms. Anchal Kanthed, Adv.

Mr. Navneet R., AOR
 Applicant-in-person, AOR
                 Mr. Kunal Cheema, AOR
                 Mr. Raghav Deshpande, Adv.


                 Mrs. Aishwarya Bhati, A.S.G.
                 Mr. Mukesh Kumar Maroria, AOR
                 Mr. Ketan Paul, Adv.
                 Mrs. Chitrangda Rashtrawara, Adv.
                 Mr. Rajat Nair, Adv.
                 Mr. Pratyush Shrivastav, Adv.
                 Mr. Mohan Prasad Gupta, Adv.


                 Mr. Prabhas Bajaj, AOR
                 Mr. Priyanshu Tyagi, Adv.
                 Mr. Harsh Chauhan, Adv.
                 Mr. Rithvik Mathur, Adv.

                  Applicant-in-person, AOR

                 Mr. Mahesh Agarwal, Adv.
                 Ms. Madhavi Agarwal, Adv.
                 Mr. Shashwat Singh, Adv.
                 Ms. Manavi Agarwal, Adv.
                 Mrs. Anukanksha Singh, Adv.
                 Mr. E. C. Agrawala, AOR


                 Mr. Sachin Jain, Adv.
                 Mr. Hardeep S Sodhi, Adv.
                 Ms. Harsh Lata, AOR


                 Ms. Anuradha Dutt, Adv.
                 Mr. Lynn Pereira, Adv.
                 Ms. Suman Yadav, Adv.
                 Mr. Haaris Fazili, Adv.
                 Ms. Priyanka M P, Adv.
                 Mr. Raghav Dutt, Adv.
                 Mr. Yash Mittal, Adv.
                 Mr. Avinash Singh, Adv.
                 Ms. Prachi Pandey, Adv.
                 Ms. B. Vijayalakshmi Menon, AOR

                 Mr. Aakarsh Kamra, AOR

                 Ms. Swati Ghildiyal, AOR
                 Mr. Nimesh Bhatt, Adv.

For Intervenor   Mr. Tushar Mehta, Solicitor General
                 Mr. Vivek Shetty, Adv.
                 Mr. Asadulla Thangal, Adv.
                 Mr. Navneet R, AOR
           UPON hearing the counsel the Court made the following
                              O R D E R

1. Let these petitions be listed for final hearing on 18.11.2025.

2. In the meanwhile, the consultation process as indicated by the learned Attorney General for India can be completed.

3. We also consider it appropriate to have the views of the National Council constituted under Section 3 of the Clinical Establishments (Registration and Regulation) Act, 2010. It is necessary that the National Council is represented before us. A copy of the Writ Petitions may be sent to the Council by the registry with specific instructions that the Council shall represent itself before the Court on the next date of hearing.

4. Pending disposal of the Writ Petitions, we clarify that the Clinical Establishments (Central Government) Rules, 2012 that have been notified, have not been stayed by this Court. As of today they partake the character of applicable law.

5. Learned Solicitor General represents applicant in IA No. 5756 of 2025 (application for intervention). The said application is allowed and General Insurance Council is made a party-respondent to the present proceedings. A copy of writ petitions be provided to the newly impleaded party. Casue title be amended accordingly.

(KAPIL TANDON)                                         (NIDHI WASON)
COURT MASTER (SH)                                    COURT MASTER (NSH)