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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(o)"loose gear" means hook, shackle, swivel, chain, sling, lifting beam, container speader, tray and any other such gear, by means of which, the load can be attached to a lifting appliance and includes lifting device;