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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(d) in The States Reorganisation Act, 1956

(d)[ the Western Zone, comprising the States of Goa, Gujarat and Maharashtra and the Union territories of Dadra and Nagar Haveli and Daman and Diu; and] [Substituted by Act 18 of 1987, Section 64 (w.e.f. 30-5-1987)]