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Calcutta High Court

Hemant Kumar Bhotica & Anr vs Satyanarayan Berlia & Ors on 7 October, 2013

Author: Soumen Sen

Bench: Soumen Sen

                                    ORDER SHEET

                                 GA No.1691 of 2010
                                         With
                                 CS No.905 of 1981
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE




                          HEMANT KUMAR BHOTICA & ANR.
                                    Versus
                           SATYANARAYAN BERLIA & ORS.


        BEFORE:
        The Hon'ble JUSTICE SOUMEN SEN

Date : 7th October, 2013.

The Court : Since I had appeared on behalf of the defendants, the suit is released on my personal ground.

(SOUMEN SEN, J.) B.Pal