Delhi High Court - Orders
M/S. Shivali Constructions Pvt. Ltd. & ... vs Union Of India & Anr on 31 March, 2022
Author: Asha Menon
Bench: Asha Menon
$~64 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2963/2018, CRL.M.A. 33198/2018
M/S. SHIVALI CONSTRUCTIONS PVT. LTD. & ORS ...Petitioners
Through: None.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Amit Mahajan, CGSC for UOI.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 31.03.2022
1. As there is Full Court Reference today, the matter is adjourned to 6 th December, 2022.
2. The order be uploaded on the website forthwith.
ASHA MENON, J.
MARCH 31, 2022 ck Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:31.03.2022 18:02:45