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[Cites 0, Cited by 0] [Section 994] [Entire Act]

State of Uttar Pradesh - Subsection

Section 994(b) in Rules under the United Provinces Excise Act, 1910

(b)In the case of Ganja or Bhang to be transported from one contract bonded warehouse to another present the permit to the Excise Inspector in-charge of the warehouse from which the Ganja or Bhang is to be removed who shall issue a pass in Form I.D. 13. The procedure regarding the pass shall be similar that laid down in the preceding clause (a).