Allahabad High Court
Smt.Saroj Singh And Another [U.A.215 ] vs Board Of Revenue,Lucknow Through ... on 4 February, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- MISC. SINGLE No. - 2261 of 2005 Petitioner :- Smt.Saroj Singh And Another [U.A.215 ] Respondent :- Board Of ReVenue,Lucknow Through Chairman And 4 Others Petitioner Counsel :- Balram YadaV,Alka Verma Respondent Counsel :- C.S.C.,Mohd.Arif Khan Hon'ble Satyendra Singh Chauhan,J.
As prayed, list in the next cause list. Order Date :- 4.2.2010 Rao/-