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[Cites 0, Cited by 0] [Section 49(12)] [Section 49] [Entire Act]

British India - Subsection

Section 49(12)(b) in Bills of Exchange Act 1882

(b)where the person giving and the person to receive notice reside in different places, the notice is sent off on the day after the dishonour of the bill, if there be a post at a convenient hour on that day, and if there be no such post on that day then by the next post thereafter.