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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(7)(a) in Andhra Pradesh Industrial Facilitation Council (Arbitration) Rules, 1999

(a)the claimants fails to communicate his statement of claim in accordance with these rules and section 23(1) of the Arbitration and Conciliation Act, the Council shall terminate the proceedings.