Bombay High Court
Prabhakar Bhaskar Khale vs Municipal Corporation Of Greater ... on 9 August, 2024
Author: M.M. Sathaye
Bench: Nitin Jamdar, M.M. Sathaye
skn 1 137-WP-8970.2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
WRIT PETITION NO. 8970 OF 2024
Mrs.Varsha Deepak Tambe. ... Petitioner.
V/s.
Municipal Corporation of Greater Mumbai
and another. ... Respondents.
WITH
WRIT PETITION NO. 9519 OF 2024
WITH
WRIT PETITION NO. 9545 OF 2024
WITH
WRIT PETITION NO. 9514 OF 2024
WITH
WRIT PETITION NO. 9524 OF 2024
WITH
WRIT PETITION NO. 9517 OF 2024
WITH
WRIT PETITION NO. 9595 OF 2024
WITH
WRIT PETITION NO. 9594 OF 2024
WITH
WRIT PETITION NO. 9822 OF 2024
WITH
WRIT PETITION NO. 9588 OF 2024
WITH
WRIT PETITION NO. 9592 OF 2024
WITH
WRIT PETITION NO. 9589 OF 2024
WITH
WRIT PETITION NO. 9599 OF 2024
WITH
WRIT PETITION NO. 9823 OF 2024
WITH
WRIT PETITION NO. 9590 OF 2024
WITH
WRIT PETITION NO. 1038 OF 2023
WITH
WRIT PETITION NO. 5860 OF 2023
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skn 2 137-WP-8970.2024.doc
WITH
WRIT PETITION NO. 9591 OF 2024
WITH
WRIT PETITION NO. 8096 OF 2024
WITH
WRIT PETITION NO. 9598 OF 2023
Ms.Anita Murgude i/b. Mayuresh Nagle for the Petitioner.
Mr.Sumeet Palsuledesai with Maya Dave i/b. M.V.Kini & Co. for the
Respondent- BEST Undertaking in WP-1038/23 and 5860/23.
Mr.Arsh Misra (through VC) for the Respondent- BEST
Undertaking in rest of all matters.
CORAM : NITIN JAMDAR, AND
M.M. SATHAYE, JJ.
DATE : 9 August 2024. P.C. :
Though the petition is filed showing as arising from Mumbai district, it is filed on the Appellate Side.
2. Leave is granted to change the title and pleading to register it on the Original Side. The Registry and the Petitioner to take necessary procedural steps and renumber the petition. Thereafter the petition be listed along with Writ Petition No.913/2024 and others.
(M.M. SATHAYE, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 12/08/2024 ::: Downloaded on - 17/08/2024 15:00:37 :::