Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(4)(n) in Arunachal Pradesh Goods Tax Act, 2005

(n)the amount of any tax credit to which the dealer is entitled in respect of a purchase or import of goods;