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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(1) in Punjab Self-Supporting Co-operative Societies Act, 2006

(1)A self-supporting co-operative society shall get its accounts audited by a Chartered Accountant (hereinafter called as Auditor) as defined under the Chartered Accountants Act, 1949.