Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(a) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998 (a)No establishment shall carry on the business of breeding of animals or trade of animals for the purpose of experiments unless it is registered.
