Calcutta High Court
Superfast Parcel Service Pvt Ltd & Anr vs Union Of India & Ors on 19 April, 2011
Author: Aniruddha Bose
Bench: Aniruddha Bose
WP No. 269 of 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SUPERFAST PARCEL SERVICE PVT LTD & ANR Plaintiff/Petitioner/Applicant
Versus
UNION OF INDIA & ORS Defendant/Respondent
For Defendant/Respondent :Mr. B. B. Dey, Advocate BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE Date : 19th April, 2011.
The Court :- None appears for the petitioner when the matter is taken up for hearing. The matter is adjourned for the day. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(ANIRUDDHA BOSE, J.) dg/