Section 808 in Rules under the United Provinces Excise Act, 1910
808. Registering of casks, etc.
- Numbers may be assigned to casks in series in the order 'hat they are filled for issue thus A-l to A-1,000 B-l to B-l,000 and so on, instead of from 1 to 10,000 or higher number. The full capacity may be determined by actual measurement of the contents or by weighment.
