Section 10A in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994
10A. [ Regularisation of Services of persons appointed on contract basis. [Section 10A added with marginal heading by G.O.Ms.No.16, Finance (HRM.I) Department, dated 26.02.2016.]
- Notwithstanding anything contained in this Act, the Government may regularize the services of the persons appointed on contract basis against the sanctioned posts in the Government, subject to fulfillment of the following conditions:
