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State of Punjab - Section

Section 90 in The Punjab Panchayati Raj Act, 1994

90. Power to exempt from taxes and to write off irrecoverable amounts.

- Subject to such restrictions and conditions as may be prescribed, a Gram Panchayat may write off any tax, fee or other amount whatsoever, due to it, whether under a contract or otherwise or any sum payable in connection therewith, if in its opinion, such tax, fee, amount or sum is irrecoverable.