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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Telecom Regulatory Authority Of India Act, 1997

(2)The Fund shall be applied for meeting—
(a)the salaries and allowances payable to the Chairperson and members and the administrative expenses including the sala­ries, allowances and pension payable to or in respect of officers and other employees of the Authority; and
(b)the expenses on objects and for purposes authorised by this Act.