Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 67 in The M.P. Irrigation Act, 1931 67. Consent in certain cases. - The provisions of Sections 48, 49, 50 and 52 shall apply to water-course contracts as if such contracts had been irrigation agreements.
