Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(5)] [Section 90] [Entire Act] State of Goa - Subsection Section 90(5)(ii) in The Goa, Daman and Diu (Excise Duty) Rules, 1964 (ii)Licence for retail sale of foreign liquor, Indian made foreign liquor or country liquor for consumption in the premises; and