Section 27(2)(a) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(a) in The U.P. Cinematograph Rules, 1951

(a)during the period from April 1 to October 15 ceiling fans, in such numbers and of such size as may be approved by Licensing Authority are provided in the auditorium;

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State of Uttar Pradesh - Subsection

Section 27(2)(a) in The U.P. Cinematograph Rules, 1951