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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(aa) in The West Bengal Factories Rules, 1958

(aa)A staircase shall not be arranged around lift chaft unless the latter is totally enclosed by a material having a fire-resistance rating not lower than that of the type of construction of the former.