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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(9) in The Jai Narain Vyas University Jodhpur Act, 1962

(9)[ to maintain and manage hostels or halls, to admit to all or any of its privileges colleges, other than constituent or affiliated colleges enumerated in or under sub-section (1) of section 5, and to withdraw all or any of those privileges and to recognise hostels or halls not maintained by the University and to withdraw any such recognition] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.]; and[(9-A) to confer autonomous status on a college, institution or department, as the case may be, subject to such conditions as may be laid down in this Act or as may be prescribed by the Statutes and to withdraw the autonomy;] [Inserted by Rajasthan 35 of 1992, w.e.f. 15.12.1992.]