Rajasthan High Court - Jodhpur
Tej Singh & Ors. vs . State Of Rajasthan & Ors. on 27 April, 2015
Author: Sangeet Lodha
Bench: Sangeet Lodha
S.B.Civil Writ Petition No. 4390/15
Tej Singh & Ors. Vs. State of Rajasthan & Ors.
DATE OF ORDER : 27/04/2015
HON'BLE MR. JUSTICE SANGEET LODHA
Mr. Kapil Purohit, for the petitioners.
Learned counsel for the petitioners seeks permission to withdraw the writ petition with liberty to avail appropriate remedy available under the general law in respect of the grievances raised in the petition.
The permission is granted. The writ petition is dismissed as withdrawn with the liberty as prayed for.
(SANGEET LODHA)J. Rp 27