Supreme Court - Daily Orders
Madhya Pradesh State Mining ... vs Uoi, Ministry Of Environment And ... on 18 March, 2016
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit
ITEM NO.40 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No. 30351/2015
MADHYA PRADESH STATE MINING Appellant(s)
CORPORATION LTD.
VERSUS
MINISTRY OF ENVIRONMENT AND Respondent(s)
FORESTS AND ORS.
(Office report on default)
Date : 18/03/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
[IN CHAMBERS]
For Appellant(s) Mr. Shadan Farasat,Adv.
Mr. Harsh Parashar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner prays for and four weeks' time is granted by way of last chance to comply with the office report dated 07.01.2016, subject to the deposit of Rs. 2000/- (Rupees two thousand) by way of costs to the credit of Supreme Court Legal Service Committee.
(PANKAJ NEGI) (INDU POKHRIYAL)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
RASHI GUPTA
Date: 2016.03.19
13:47:17 IST
Reason: