Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(1)(a) in The Income Tax Act, 2025

(a)14%, where such contribution is made by the employer being the Central Government or the State Government; and