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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 2019

1. Short title and commencement.

(1)This Act may_be called the Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 2019.
(2)It shall come into force on such date as the Government may, by notification, appoint.