Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 19 in Rajasthan High Court Staff Service Rules, 2002 19. Nature Of Appointment. - A Person appointed to a post in one category may be transferred to a post of equal status/grade in any category at the discretion of the Chief Justice.
