Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12AB(5)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(5)(c) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(c)after sub-section (1), the following sub-section shall be inserted with effect from the 1st day of April, 2021, namely:-