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Supreme Court - Daily Orders

State Of U.P vs M/S. A.N.Y. Graphics Pvt. Ltd. on 13 May, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

                ITEM NO.7                      COURT NO.1               SECTION III

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C)......of 2015
                                         CC No(s). 8610/2015

                (Arising out of impugned final judgment and order dated
                02/04/2013 in CMWP No. 974/2008 passed by the High Court Of
                Judicature at Allahabad)

                STATE OF U.P AND ORS.                                     Petitioner(s)

                                                       VERSUS

                M/S. A.N.Y. GRAPHICS PVT. LTD.                            Respondent(s)

                (With appln. (s) for c/delay in filing SLP and office report)

                WITH
                S.L.P.(C)...CC No. 8678/2015
                (With appln.(s) for c/delay in filing SLP and Office Report)

                S.L.P.(C)...CC No. 8786/2015
                (With appln.(s) for c/delay in filing SLP and Office Report)

                Date : 13/05/2015 These petitions were called on
                                     for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE AMITAVA ROY

                For Petitioner(s)        Mr. Vibhu Tiwari, Adv.
                                         Mr. Ravi Prakash Mehrotra,Adv.


                For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R
Signature Not Verified

Dismissed on the ground of delay.

Digitally signed by Charanjeet Kaur Date: 2015.05.13 17:58:06 IST Reason:

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar