Supreme Court - Daily Orders
State Of U.P vs M/S. A.N.Y. Graphics Pvt. Ltd. on 13 May, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.7 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2015
CC No(s). 8610/2015
(Arising out of impugned final judgment and order dated
02/04/2013 in CMWP No. 974/2008 passed by the High Court Of
Judicature at Allahabad)
STATE OF U.P AND ORS. Petitioner(s)
VERSUS
M/S. A.N.Y. GRAPHICS PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 8678/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 8786/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 13/05/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Vibhu Tiwari, Adv.
Mr. Ravi Prakash Mehrotra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
Dismissed on the ground of delay.
Digitally signed by Charanjeet Kaur Date: 2015.05.13 17:58:06 IST Reason:[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar