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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(2)The Returning Officer or the Assistant Returning Officer shall appoint, as many counting teams as may be determined by the State Election Commission, for counting the votes polled for each section of a segment. Each team shall consist of one Counting Supervisor and two Counting Assistants. The Returning Officer shall arrange to give training to the counting staff.