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State of Arunachal Pradesh - Section

Section 209 in Arunachal Pradesh Municipal Act, 2007

209. Maps of underground water supply pipes, drains, etc.

- Subject to the provisions of section 10 and section 325, the Chief Municipal Executive Officer/ Municipal Executive Officer shall cause to be maintained complete survey maps, drawings and descriptions or water-supply mains, supply-pipes, municipal drains, sewers, and connections thereto from all premises in the municipal area.