Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Tripura - Subsection Section 17(1)(a) in Tripura Town and Country Planning Act, 1975 (a)if within the period prescribed or within such period which the State Government has extended, no Map or Register has been prepared; or