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[Cites 0, Cited by 0] [Section 115(6)] [Section 115] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115(6)(b) in U.P. Revenue Code, 2006

(b)where the claimant does not file a suit for declaration, from the date of expiry of the one year period referred to in sub-section (4); or