Madhya Pradesh High Court
Damoh Magzine Service And Agencies vs Sunil Kumar Agrawal on 18 January, 2017
18.01.2017 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matters could not be taken up in the second round, therefore, the same are adjourned as under :
Serial Number Next date of listing 101,102,103,104,105,107 23/01/2017 108,109,110,114,115,117 24/01/2017 118,119,120,186,187,188 25/01/2017 92,94,95,96,100,121,122,123, 124,125,126,127,129,130,131, 133,134,135,136,138,139,140, After four 141,142,143,145,146,147,148, weeks 149,150,151,153,154,155,156, 158,159,160,161,162,163,164, 165,166,167,168,169,170,171, 172,173,174,175,176,177,178, 179,180, 181,182.
Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE