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[Cites 0, Cited by 0] [Section 6G(1)] [Section 6G] [Entire Act]

Union of India - Subsection

Section 6G(1)(a) in Income Tax Rules, 1962

(a)in the case of a person who carries on business or profession and who is required by or under any other law to get his accounts audited, be in Form No. 3CA;