Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 84 in The Calcutta Port Rules, 1943 84. Boats to be under control. - All boats under way within the port shall themselves have sufficient control or shall be in tow of a vessel of sufficient power so that they are able to keep free the navigable channel required by sea-going vessels.
