Madhya Pradesh High Court
Mahendra Singh Patel vs The State Of Madhya Pradesh on 13 June, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10227 of 2022 (MAHENDRA SINGH PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-06-2022 Shri Piyush Bhatnagar, learned counsel for the petitioner.
Shri Ashok Sinha, learned Deputy Government Advocate for the State. As prayed by learned counsel for petitioner, link the matter along with WP No.9702/2022, WP No.9525/2022 and WP No.10226/2022in next week.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2022.06.14 15:14:37 +05'30'