Section 2(1)(f) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(f) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001

(f)[ 'Value Added Tax Act' means the Andhra Pradesh Value Added Tax Act, 2005;] [Substituted 'the Andhra Pradesh General Sales Tax Act, 1957' by Act No. 4 of 2006, dated 30.12.2005.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 2(1)(f) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001