Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tripura - Subsection

Section 26(2)(e) in Tripura Board of Secondary Education Act, 1973

(e)the rates at which the Board shall pay travelling allowances to persons referred to in section 12 ;