Supreme Court - Daily Orders
Mr. Bezavada Vera Venkata Babu Rao vs The State Of Andhra Pradesh on 4 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.28 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 004364/2017
(Arising out of impugned final judgment and order dated 11-05-2017
in CRLP. No. 3148/2017 passed by the High court of judicature at
hyderabad for the state of telangana and the state of andhra
pradesh)
MR. BEZAVADA VERA VENKATA BABU RAO AND ANR. Petitioner(s)
VERSUS
THE STATE OF ANDHRA PRADESH Respondent(s)
(FOR ADMISSION)
(Appln. For exemption from filing certified copy of the impugned
order)
Date : 04-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Annam D. N. Rao, AOR
Mr. Sudipto Sircar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the special leave petition.
Permission is granted.
The special leave petition is dismissed as withdrawn.
(MADHU BALA) (VEENA KHERA) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by MADHU BALA Date: 2017.07.05 10:21:06 IST Reason: